Supreme Court - Daily Orders
Hindustan Aeronautics Ltd. vs Nashik Workers Union on 27 July, 2016
Bench: Dipak Misra, Prafulla C. Pant
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2149-2150/2016 In C.A. No. 9332-9333/2010
HINDUSTAN AERONAUTICS LTD. Petitioner(s)
VERSUS
NASHIK WORKERS UNION Respondent(s)
Date : 27/07/2016 This petition was circulated today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Review Petitions are dismissed in terms of the signed order.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master (Signed order is placed on the file) Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.07.30 13:01:41 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO.2149-2150 OF 2016 IN CIVIL APPEAL NO.9332-9333 OF 2010 HINDUSTAN AERONAUTICS LTD. … Petitioner VERSUS NASHIK WORKERS UNION … Respondent O R D E R We have carefully gone through the review petitions and the connected papers, but we see no reason to interfere with the order impugned.
The review petitions are, accordingly, dismissed.
.................,J. (Dipak Misra) .................,J. (Prafulla C. Pant) New Delhi;
July 27, 2016.