Delhi High Court - Orders
Progressive - Mvr (Jv) vs National Highways Authority Of India on 12 April, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~38 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 81/2016
PROGRESSIVE - MVR (JV) ..... Decree Holder
Through Dr Amit George,fd Mr Swaroop George,
Mr Amol Acharya, Mr Rayadurgam Bharat and
Mr P. Harold, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF
INDIA ..... Judgement Debtor
Through Mr S. Nandakumar, Ms Deepika
Nandakumar, Mr M.S. Saran Kumar, Advocates.
$~39.
+ OMP (ENF.) (COMM.) 245/2018
PROGRESSIVE -MVR JOINT VENTURE ..... Decree Holder
Through Dr Amit George,fd Mr Swaroop George,
Mr Amol Acharya, Mr Rayadurgam Bharat and
Mr P. Harold, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF
INDIA ..... Judgement Debtor
Through Mr S. Nandakumar, Ms Deepika
Nandakumar, Mr M.S. Saran Kumar, Advocates.
$~40
+ OMP (ENF.) (COMM.) 135/2019
M/S. PCL- SUNCON(JV) ..... Decree Holder
Through Dr Amit George,fd Mr Swaroop George,
Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
Mr Amol Acharya, Mr Rayadurgam Bharat and
Mr P. Harold, Advocates.
versus
M/S. NATIONAL HIGHWAYS AUTHORITY
OF INDIA ..... Judgement Debtor
Through Mr Dhruv Nayar, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 12.04.2021 [Hearing held through videoconferencing] List on 13.04.2021.
VIBHU BAKHRU, J APRIL 12, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL