Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Progressive - Mvr (Jv) vs National Highways Authority Of India on 12 April, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~38 to 40
                         *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +       OMP (ENF.) (COMM.) 81/2016
                                 PROGRESSIVE - MVR (JV)                ..... Decree Holder
                                                 Through Dr Amit George,fd Mr Swaroop George,
                                                 Mr Amol Acharya, Mr Rayadurgam Bharat and
                                                 Mr P. Harold, Advocates.
                                                 versus

                                 NATIONAL HIGHWAYS AUTHORITY OF
                                 INDIA                              ..... Judgement Debtor
                                              Through Mr S. Nandakumar, Ms Deepika
                                              Nandakumar, Mr M.S. Saran Kumar, Advocates.

                         $~39.
                         +       OMP (ENF.) (COMM.) 245/2018
                                 PROGRESSIVE -MVR JOINT VENTURE              ..... Decree Holder
                                                 Through Dr Amit George,fd Mr Swaroop George,
                                                 Mr Amol Acharya, Mr Rayadurgam Bharat and
                                                 Mr P. Harold, Advocates.


                                                 versus

                                 NATIONAL HIGHWAYS AUTHORITY OF
                                 INDIA                              ..... Judgement Debtor
                                              Through Mr S. Nandakumar, Ms Deepika
                                              Nandakumar, Mr M.S. Saran Kumar, Advocates.

                         $~40
                         +       OMP (ENF.) (COMM.) 135/2019
                                 M/S. PCL- SUNCON(JV)                  ..... Decree Holder
                                                 Through Dr Amit George,fd Mr Swaroop George,



Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
                                                 Mr Amol Acharya, Mr Rayadurgam Bharat and
                                                Mr P. Harold, Advocates.


                                                versus

                              M/S. NATIONAL HIGHWAYS AUTHORITY
                              OF INDIA                           ..... Judgement Debtor
                                            Through Mr Dhruv Nayar, Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE VIBHU BAKHRU
                                      ORDER

% 12.04.2021 [Hearing held through videoconferencing] List on 13.04.2021.

VIBHU BAKHRU, J APRIL 12, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL