Bombay High Court
Mbpt General Workers Union vs Union Of India And Ors on 25 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 96 OF 2008
Mbpt General Workers Union ....Petitioner
V/S
Union Of India And Ors. ....Respondent
None For Petitioner Ms. P.H.Kantharia, G.P. a/w Ms.Deepali Patankar Asst. to G.P. for respondent State CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 25th September, 2018 P.C. :
Not on board, taken on board.
Place the matter on 04/10/2018 for directions.
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