Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Mbpt General Workers Union vs Union Of India And Ors on 25 September, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 96 OF 2008

 Mbpt General Workers Union                                       ....Petitioner
            V/S
 Union Of India And Ors.                                       ....Respondent

None For Petitioner Ms. P.H.Kantharia, G.P. a/w Ms.Deepali Patankar Asst. to G.P. for respondent State CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 25th September, 2018 P.C. :

Not on board, taken on board.
Place the matter on 04/10/2018 for directions.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:42:44 :::