Delhi High Court - Orders
Fiitjee Limited & Ors vs Directorate Of Enforcement & Ors on 15 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~112
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14196/2025, CM APPLs.58332/2025, 58334/2025
FIITJEE LIMITED & ORS. .....Petitioners
Through: Mr. Sidharth Luthra, Sr. Advocate
along with Mr. Akhil Sibal, Sr.
Advocate, Mr. Shiv Sapra,
Mr. Aviral Tripathi, Mr. Nav Parkash
Singh Teji, Mr. Mohd. Ashaab, Mr.
Kushagra Raghuvanshi, Ms. Sarah
Haque and Mr. Aditya Patodia,
Advocates for petitioner nos.1-5.
versus
DIRECTORATE OF ENFORCEMENT & ORS. .....Respondents
Through: Mr. Anupam S. Sharrma, Special
Counsel (ED) along with Ms.
Harpreet Kalsi, Mr. Ripudaman
Sharma, Mr. Vashisht Rao, Ms. Riya
Sachdeva, Mr. Anant Prakash Mishra
and Mr. Vishesh Jain, Advocates for
ED.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 15.09.2025 CM APPL.58333/2025 (Exemption)
1. Allowed, subject to all just exceptions.
2. The application stands disposed of. W.P.(C) 14196/2025
3. Issue notice.
4. Learned counsel, as aforesaid, accepts notice on behalf of the respondent / Directorate of Enforcement (ED).
5. Let reply be filed within a period of one week from today.
6. List for further hearing on 25.09.2025, in the category of "Admission This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2025 at 22:56:05 Matters".
7. It is agreed by the parties that they will request for an adjournment on the next date of hearing scheduled before the Adjudicating Authority i.e., 17.09.2025.
SACHIN DATTA, J SEPTEMBER 15, 2025/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2025 at 22:56:05