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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(7) in West Bengal Right of Children to Free and Compulsory Education, 2012

(7)A School Development Plan shall be a three-year plan, and may comprise of three annual sub-plans. The plans should be drawn up in a participatory mode involving all stake holders including students, parents/ guardians etc.