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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Tourism Service Rules, 1980

(1)The Commission shall on receipt of necessary requisition from Government announce, in such manner as they think fit, the number of vacancies to be filled up for any year by direct recruitment and shall invite applications from candidates for appointment.