[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 273 in Rajasthan Panchayati Raj Rules, 1996
273. [ [Omitted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]
* * *]| 273. Written test.- The Committee may hold a written test for all categories of service except drivers and class IV.[The Examination shall be conducted as per directions of the State Government. The syllabus for competitive examination for direct recruitment to the posts of Primary and Upper Primary School teachers shall be specified in Schedule-II.] [Amended by the Rajasthan Panchayati Raj (Second Amendment) Rules, 2010 : Published in Rajasthan Gazette Extraordinary, Part IV-C(I), Dated 19.10.2010, p. 105(2).]D.E.C. will prepare the merit list on such basis:Provided that selections for the various posts shall be made in accordance with the general directions given by the State Government from time to time in this respect. It may not be necessary to call the candidate for interview if so provided in those directions. |