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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Himachal Pradesh - Subsection

Section 57(4)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)in any of the securities specified in section 20 of the Indian Trusts Act, 1882 (2 of 1882), other than those specified in clause (e) of that section; or