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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Rosewood (Conservation) Rules, 1995

(2)Every application referred to in sub-rule (1) shall be accompanied by a topo sketch drawn to such scale as may be displayed on a Notice Board provided in the office of the prescribed authority, demarcating the boundaries of the area where the dead or fallen rosewood tree is proposed to be removed lies.