Rajasthan High Court - Jodhpur
Smt. Shiva Devi vs Suchi Sharma on 16 September, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 633/2019
Smt. Shiva Devi
----Petitioner
Versus
Suchi Sharma
----Respondent
For Petitioner(s) : None.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/09/2019 Adjourned.
(ARUN BHANSALI),J 71-Rmathur/-
(Downloaded on 17/09/2019 at 08:50:46 PM)Powered by TCPDF (www.tcpdf.org)