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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

15. Use of standard measures.

- The Licensee shall use only, the standard measures as certified and stamped by the Weights and Measures Department of the Government of Andhra Pradesh at the shop for the purpose of sale. The Measures shall be obtained by the Licensee at his cost,