Section 2(2) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
(2)Words and expressions used and not defined in these rules but defined in the Act and rulesmade thereunder shall have the same meaning as assigned to them in the Act and the said rules, as the casemay be.[भाग II—खण्ड 3(i)] भारत का राजपत्र : ऄसाधारण 21
