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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(5) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(5)If the number of contesting candidates for Chairperson is more than one poll shall be conducted. If there is only one validly nominated candidate, the Election officer shall forthwith declare such candidate as duly elected and intimate the same to the Project Authority.