Section 56(1) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003
(1)The general duties, functions and responsibilities of a House Father, House Mother and other caretaker shall be as follows :-(a)Handling juvenile or child with love and affection;(b)Taking proper care and welfare of juvenile or child;(c)Maintaining discipline among the juveniles or children;(d)Maintenance, sanitation and hygiene;(e)Implementing daily routine in an effective manner and ensuring children's involvement;(f)Looking after the security and safety arrangements of the home;(g)Escorting juveniles or children, whenever they go out of the home.
