Central Administrative Tribunal - Allahabad
Smt. Durgawati Devi Aged About 58 Years ... vs Union Of India Through Secretary Home on 1 October, 2013
Open Court
CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH,
ALLAHABAD
Original Application No. 1244 of 2013
Allahabad this the, 01st day of October, 2013
Honble Mr. Justice S.S. Tiwari, Sr. J.M./HOD
Honble Ms. Jayati Chandra, Member (A)
Smt. Durgawati Devi aged about 58 years Wife of Late Hawaldar Bhagwati Chaubey R/o Village & Post Javahi (New Basti), Bahadurpur, Police Station Haldi, District Ballia (U.P.).
Applicant
By Advocates: Sri S.K. Singh
Sri Harshvardhan Chaubey
Versus
1. Union of India through Secretary Home, New Delhi.
2. Director, Central Reserve Police Force, New Delhi.
3. Inspector General of Police, Central Reserve Police Force, Patna.
4. Deputy Inspector General of Police, C.R.P.F. Muzaffarpur (Bihar).
5. Commandant 116 Battalion, C.R.P.F. Via 56 A.P.O.
Respondents
By Advocate
O R D E R
By Honble Mr. Justice S.S. Tiwari, Sr. J.M./HOD At the outset, learned counsel for the applicant admits that this O.A. is not maintainable before this Tribunal. Accordingly, O.A. is dismissed as not maintainable.
Member A Member J /M.M/