Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 24 February, 2025
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 24-02-2025 Due to paucity of time, matter could not be heard.
As prayed, list the matter on 27.02.2025.
(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 25-02-2025 11:25:13 AM