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Madhya Pradesh High Court

Carnet Elias Fernandes vs State Bank Of India on 24 February, 2025

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 24-02-2025 Due to paucity of time, matter could not be heard.

As prayed, list the matter on 27.02.2025.

(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 25-02-2025 11:25:13 AM