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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Fertilizer (Control) Order, 1985

(i)"Form" means a form appended to this order ;
(i)[ "industrial dealer" means a dealer who sells fertilisers for industrial purposes. [Inserted by S.O. 795(E), dated 22nd November, 1991.]
(ii)"industrial purpose" means the use of fertilizer of purpose other than fertilisation of soil and increasing productivity of crops;]