Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Jharkhand - Subsection

Section 73(3)(xl) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xl)copy of any other report called by the Board or the Committee or the Children's Court in respect of the child; and