Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] Union of India - Subsection Section 32(2)(a) in The Plantations Labour Act, 1951 (a)In sub-Section (1), the letter and brackets " (a)" before the words " in the case of sickness" , the word and after the words " sickness allowance" and clause (b) shall be omitted;