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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1)(i) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(i)it is not competent to perform duties imposed upon it by or under this Act or any other law for the time being in force; or