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Allahabad High Court

Amar Jeet Yadav And Another vs Sita Ram Yadav And Another on 27 May, 2022

Author: Saral Srivastava

Bench: Saral Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 36889 of 2009
 

 
Petitioner :- Amar Jeet Yadav And Another
 
Respondent :- Sita Ram Yadav And Another
 
Counsel for Petitioner :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- Gautam
 

 
Hon'ble Saral Srivastava,J.
 

List has been revised.

No one is present on behalf of the petitioners to press the petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 27.5.2022 Sattyarth