Allahabad High Court
Amar Jeet Yadav And Another vs Sita Ram Yadav And Another on 27 May, 2022
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 36889 of 2009 Petitioner :- Amar Jeet Yadav And Another Respondent :- Sita Ram Yadav And Another Counsel for Petitioner :- A.P. Tewari,S.S. Tripathi Counsel for Respondent :- Gautam Hon'ble Saral Srivastava,J.
List has been revised.
No one is present on behalf of the petitioners to press the petition.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 27.5.2022 Sattyarth