Madhya Pradesh High Court
The State Of Madhya Pradesh vs Parimal Singh S on 30 September, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WA-01177-2022
(((((THE STATE OF MADHYA PRADESH Vs PARIMAL SINGH S)))))
WA/01170/2022, WA/01171/2022, WA/01172/2022, WA/01176/2022, WA/01177/2022,
WA/01178/2022, WA/01180/2022, WA/01182/2022, WA/01183/2022, WA/01189/2022,
WA/01193/2022
Dated : 30-09-2022
Shri Amit Seth - Deputy Advocate General for appellants/State.
Post along with Writ Appeal No.979 of 2022.
(RAVI MALIMATH) (RAJEEV KUMAR DUBEY)
CHIEF JUSTICE JUDGE
psm Signature Not Verified SAN Digitally signed by PREM SHANKAR MISHRA Date: 2022.09.30 18:38:47 IST