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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Parimal Singh S on 30 September, 2022

Author: Chief Justice

Bench: Chief Justice

                                                                       1
                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT JABALPUR
                                                                   WA-01177-2022
                                                  (((((THE STATE OF MADHYA PRADESH Vs PARIMAL SINGH S)))))

                                    WA/01170/2022, WA/01171/2022, WA/01172/2022, WA/01176/2022, WA/01177/2022,
                                    WA/01178/2022, WA/01180/2022, WA/01182/2022, WA/01183/2022, WA/01189/2022,
                                                                  WA/01193/2022
                                   Dated : 30-09-2022
                                          Shri Amit Seth - Deputy Advocate General for appellants/State.

                                          Post along with Writ Appeal No.979 of 2022.


                                         (RAVI MALIMATH)                                  (RAJEEV KUMAR DUBEY)
                                           CHIEF JUSTICE                                          JUDGE

psm Signature Not Verified SAN Digitally signed by PREM SHANKAR MISHRA Date: 2022.09.30 18:38:47 IST