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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(1) in The Orissa Development Authorities Rules, 1983

(1)Works shall be divided into two classes, namely : (a) Original works and (b) repairing and maintenance works. Original works shall include construction whether entirely new or of the nature of additions and alterations to existing works. The decision of the Vice-Chairman shall be final regarding the classification of works as stated above.