Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(3)(viii) in Jodhpur Development Authority Act, 2009 (viii)to solicit help of the citizens and associations of repute to advice and raise funds for traffic control and traffic education in accordance with the rules;