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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(x) in New Okhla Industrial Development Area Building Regulations, 2010

(x)Minimum requirement for sanction/completion: 40 sqm or 50 percent of maximum permissible ground coverage(whichever is more) with provisions of a functional toilet/bath and kitchen Provision of following items in building shall be mandatory for issue of occupancy certificate.