Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs The Belgaum District Central Co ... on 4 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.29 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1694/2019
(Arising out of impugned final judgment and order dated 15-06-2018
in ITA No. 100009/2018 passed by the High Court Of Karnataka
Circuit Bench At Dharwad)
PR. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
THE BELGAUM DISTRICT CENTRAL CO OPERATIVE BANK LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.16129/2019-CONDONATION OF DELAY
IN FILING SLP)
Date : 04-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Rupesh Kumar, Adv.
Mr. H.R. Rao, Adv.
Mr. Manish Pushkar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of. (SANJAY KUMAR-II) Signature Not Verified (SANTOSH KUMAR) COURT MASTER (SH) Digitally signed by SANJAY KUMAR Date: 2019.02.04 COURT MASTER (NSH) 16:23:24 IST Reason: