Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(d) in The Prize Chits and Money Circulation Schemes (Banning) Act, 1978 (d)any charitable or educational institution notified in this behalf by the State Government, in consultation with the Reserve Bank.
