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[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(1)(a) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(a)an individual shall be selected as managing director through an open advertisement in all editions of at least one national daily newspaper;