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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(xii) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(xii)details of payment of assessment, ground-rent, peshkash or quit-rent fixed by the Inspector, from time to time, which will be in addition to the lease amount;