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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(4) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(4)The members representing the employers and the Security Guards shall be equal in number, and the members, representing the State Government shall not exceed one-third of the total number of members representing employers and Security Guards.