Section 1(2) in The Rajasthan High Court Ordinance 1949
(2)It [extends] [Extends to the whole of the State of Rajasthan including Abu, Ajmar and Sunel areaswith effect from 1-11-1956 vide State Reorganization Act, 1956 (Central Act 37 of 1956).] to the whole of Rajasthan.
