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[Cites 0, Cited by 1] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(7) in The Tamil Nadu Co-Operative Societies Act, 1983

(7)The provisions of section 41 of the Tamil Nadu Shops and Establishments Act, 1947 (Tamil Nadu Act XXXVI of 1947) shall not apply to the employees of common cadre of service constituted under sub-section (1).