Section 81(6)(b) in The Coal Mines Regulations, 2017

[Cites 0, Cited by 0] [Section 81(6)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(6)(b) in The Coal Mines Regulations, 2017

(b)every engine used for the lowering or raising of persons shall have suitable interlocking device so fitted that it is not possible -

(i)to unclutch any drum unless the brakes of such drum are applied; or

(ii)to release the brakes until the drum clutch is fully engaged and securely locked;