Punjab-Haryana High Court
Parveen Sethi vs State Of Haryana And Ors on 11 January, 2018
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
CWP No.29902 of 2017 (O&M)
Parveen Sethi
....Petitioner
Versus
State of Haryana and others
....Respondents
Date of Order: 11.1.2018
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR JUSTICE RAJBIR SEHRAWAT
Present: Dr. Anmol Rattan Sidhu, Sr. Advocate with
Mr. Shiv Kumar Sharma, Advocate for the petitioner.
Mr. R.K.S Brar, Addl.AG, Haryana.
Ms. Alka Chatrath, Advocate for respondent No.2.
Mr. Rajesh Garg, Sr. Advocate with
Ms. Nirmata Shergill, Advocate for respondent No.3.
MAHESH GROVER, J.(ORAL)
For orders, see detailed order of even date passed in CWP No.29843 of 2017.
(Mahesh Grover)
Judge
January 11, 2018 (Rajbir Sehrawat )
manoj Judge
Whether speaking/reasoned: Yes/No
Whether Reportable : Yes/No
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