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Punjab-Haryana High Court

Parveen Sethi vs State Of Haryana And Ors on 11 January, 2018

Author: Mahesh Grover

Bench: Mahesh Grover

   IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
               HARYANA AT CHANDIGARH




                                     CWP No.29902 of 2017 (O&M)


Parveen Sethi
                                                                 ....Petitioner
                                 Versus
State of Haryana and others
                                                              ....Respondents


                                            Date of Order: 11.1.2018

CORAM : HON'BLE MR.JUSTICE MAHESH GROVER

           HON'BLE MR JUSTICE RAJBIR SEHRAWAT

Present:   Dr. Anmol Rattan Sidhu, Sr. Advocate with
           Mr. Shiv Kumar Sharma, Advocate for the petitioner.

           Mr. R.K.S Brar, Addl.AG, Haryana.

           Ms. Alka Chatrath, Advocate for respondent No.2.

           Mr. Rajesh Garg, Sr. Advocate with
           Ms. Nirmata Shergill, Advocate for respondent No.3.

MAHESH GROVER, J.(ORAL)

For orders, see detailed order of even date passed in CWP No.29843 of 2017.


                                                     (Mahesh Grover)
                                                         Judge



January 11, 2018                                   (Rajbir Sehrawat )
manoj                                                   Judge

                Whether speaking/reasoned:                Yes/No

                Whether Reportable              : Yes/No




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