Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tripura - Subsection Section 2(12) in Tripura Value Added Tax Act, 2004 (12)"Gross turnover" means the aggregate turnover in all goods of dealer at all places of business in the State for a particular period made on his own account and also on behalf of the principals.
