Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Section 13] [Entire Act] Union of India - Subsection Section 13(b) in The Indian Partnership Act, 1932 (b)the partners are entitled to share equally in the profits earned, and shall contribute equally to the losses sustained by the firm;
