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Madhya Pradesh High Court

Bihari Singh vs The State Of Madhya Pradesh on 5 May, 2026

1 WP-4802-2018 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4802 of 2018 (BIHARI SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-05-2026 Parties through their counsel.

As prayed, let the case be listed in the second week of July, 2026.

(JAI KUMAR PILLAI) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 5/5/2026 5:29:29 PM