Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 3 in The Punjab Opium Orders, 1956 3. Save as provided in order 2 above the import, export or transport of excise opium and poppy heads, into from or within Punjab is permitted only by means other than that of the post.B - Possession of Opium
