Allahabad High Court
U.P.S.R.T.C. Lko. And Another vs Prem Chand And Another on 24 October, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 965 of 2001 Appellant :- U.P.S.R.T.C. Lko. And Another Respondent :- Prem Chand And Another Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra Counsel for Respondent :- D.S. Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Sri D.S. Pandey, Advocate has sought adjournment on the ground of illness.
2. List on 18.11.2019.
Order Date :- 24.10.2019 Mukesh