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Allahabad High Court

U.P.S.R.T.C. Lko. And Another vs Prem Chand And Another on 24 October, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 965 of 2001
 

 
Appellant :- U.P.S.R.T.C. Lko. And Another
 
Respondent :- Prem Chand And Another
 
Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- D.S. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

1. Sri D.S. Pandey, Advocate has sought adjournment on the ground of illness.

2. List on 18.11.2019.

Order Date :- 24.10.2019 Mukesh