Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13B] [Entire Act] State of Rajasthan - Subsection Section 13B(5) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (5)An appeal under this section shall be heard by a single bench consisting of the Chairman or any other member of the Tax Board.
