Bombay High Court
Prajay Balu Ghule vs State Of Maharashtra Through U.D. And ... on 13 March, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
TRUPTI
SADANAND
BAMNE
Digitally signed by Common Order-13.03.2026.odt
TRUPTI SADANAND
BAMNE
Date: 2026.03.17
12:03:05 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL/CRIMINAL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 13th MARCH, 2026.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No.7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Trupti 1 of 2 ::: Uploaded on - 17/03/2026 ::: Downloaded on - 20/03/2026 22:01:52 ::: Common Order-13.03.2026.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 2 23.03.2026 For Compliance 3 06.04.2026 For Disposal 4&5 07.04.2026 Pard-Heard 7 to 15 08.04.2026 Fresh Admission 17 to 22 09.04.2026 Fresh Admission 25 09.04.2026 Urgent Admission 26 to 30 17.04.2026 Urgent Order 32 to 37 17.04.2026 Urgent Order 39 to 41 18.04.2026 Urgent Order 42 to 63 20.04.2026 Due Admission 65 to 111 21.04.2026 Due Admission 113 to 115 22.04.2026 Due Admission (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Trupti 2 of 2 ::: Uploaded on - 17/03/2026 ::: Downloaded on - 20/03/2026 22:01:52 :::