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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(c) in Canara Bank (Employees') Pension Regulations, 1995

(c)rupees one thousand and fifteen per month in respect of an employees other than a part-time employee where the employee retired on or after the 1st day of April, 1998 and rupees three hundred and thirty nine per month in respect of a part time employee drawing ⅓ scale wages, rupees five hundred and eight per month in respect of a part time employees drawing V2 scale wages and rupees seven hundred and sixty two per month in respect of a part time employee drawing % scales wages where the part time employee retired on or after the 1st day of April, 1998.