Section 9(Sd) in Tamil Nadu Legislative Assembly (Transit by Railway Allowance) Rules, 1987
(Sd)...................Member, Legislative Assembly [or, in the event of death of the Member, his legal heir.] [Vide G.O. Ms. No. 264, Public (Establishment-I and Legislature), dated the 30th March 1994 (with effect from the 17th July 1993).]
