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Supreme Court - Daily Orders

V.M. Salgaocar And Brother Pvt. Ltd. vs Commissioner Of Income Tax Panaji Goa on 30 January, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                  IN THE SUPREME COURT OF INDIA

                                   CIVIL APPELLATE JURISDICTION


                              REVIEW PETITION (CIVIL) NO. 81 OF 2018
                                                IN
                                  CIVIL APPEAL NO. 12758 OF 2017

                  V.M. SALGAOCAR & BROTHER PRIVATE LIMITED         Petitioner(s)

                                                VERSUS

                  COMMISSIONER OF INCOME TAX, PANAJI, GOA          Respondent(s)



                                               O R D E R

We have perused the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.

......................, J. [ A.K. SIKRI ] ......................, J. [ ASHOK BHUSHAN ] New Delhi;

January 30, 2018.





Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.02.03
12:37:11 IST
Reason:
ITEM NO.1005                                         SECTION III

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 81/2018 in C.A. No. 12758/2017 V.M. SALGAOCAR AND BROTHER PVT. LTD. Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX PANAJI GOA Respondent(s) Date : 30-01-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER [Signed order is placed on the file.]