Section 34 in Dr. B.R. Ambedkar Open University Act, 1982
34. [ Pension, Provident Fund etc. [Substituted with marginal heading by Act No.17 of 1985.]
- The University shall continue, for the benefit of its employees, in such manner and subject to such conditions as may be prescribed by the statutes, such schemes of pension, insurance and provident funds as it may deem fit with the prior approval of the Government.]
