Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(11) in The Banking Regulation (Co-Operative Societies) Rules, 1966 (11)After the conclusion of the inquiry, the said officer shall record his findings and submit the entire record to the Reserve Bank.]
