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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(3)The annual accounts and report of administration by panchayats shall be presented to the prescribed authority in the prescribed manner.