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State of Maharashtra - Section

Section 42A in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

42A. [ Procedure for voting at election to District Central Cooperative Banks. [Inserted by G.N. CSL. 2278/45691 (205J/15. dated 19th December. 1978.]

- Notwithstanding contained in these rules or in the bye-laws or election rules of any District Central Co-operative Bank, for the purpose of election of any member or members of the committee of such Bank, representing the primary Agril. credit and multipurpose societies and grain banks, every constituency shall be a single member constituency and no voter shall have more than one vote for election of a member from the constituency in which he is registered.]