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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in U.P. Excise Superintendent Service Rules, 1973

(1)Any probationer, as stated, shall be confirmed in his appointment at the end of period of probation or extended period of probation, if he has-
(a)passed departmental examination, if any;
(b)obtained departmental training, if any;
(c)Government is satisfied that he is fit for confirmation as according to his work; and
(d)his integrity is certified.