Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(b) in The Gas Cylinders Rules, 2016

(b)the cylinder is not filled with-
(i)any liquefiable gas in excess of the filling ratio specified in IS:3710 for low pressure liquefiable gases and IS:15975 for high pressure liquefiable gases;
(ii)any permanent gas at a pressure in excess of the pressure for which the cylinder is designed;